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Patna High Court - Orders

Sc/St Employees Association vs The State Of Bihar on 10 December, 2019

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh, Anil Kumar Sinha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.24708 of 2019
                  ======================================================
                  SC/ST Employees Association

                                                                               ... ... Petitioner/s
                                                       Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :      Mr. Dinu Kumar, Adv.
                                                  Ms. Ritika Rani, Adv.
                  For the UoI              :      Mr. Rajesh Kumar Verma, A.S.G.
                  For the State of Bihar   :      Mr. Lalit Kishore, A.G.
                                                  Mr. Bishwa Bibhuti Kumjar Singh, AC to AG

                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                          and
                          HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)

2    10-12-2019

Let the defect/s, as pointed out by the office, be ignored.

As prayed for by learned counsel for the respondents, list this matter on 17.01.2020 under the appropriate heading enabling them to file their respective counter affidavit.

(Dinesh Kumar Singh, J) ( Anil Kumar Sinha, J) Ashwini/-

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