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[Cites 0, Cited by 0] [Section 78BB] [Entire Act]

State of West Bengal - Subsection

Section 78BB(2) in The West Bengal Primary Education Act, 1973

(2)A notice under this section may be issued to any person who holds or may subsequently hold any money for or on account of the owner jointly with any other person and, for the purposes of this section, the shares of the joint-holders in such account shall be presumed, until the contrary is proved to be equal.