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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(d) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(d)Minimum 7 meters wide hard leveled motor able open to sky drive-way shall be provided around the building for the movement and operation of specialized fire vehicles e.g. Hydraulic Platform, Turn Table Ladder, etc.