Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4)(i) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

(i)the leave-salary that the Member would have drawn if the leave had not been refused; and