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State of Jammu-Kashmir - Section

Section 248 in The Jammu and Kashmir State Ranbir Penal Code, 1989

248. Altering appearance of coin with intent that it shall pass as coin of different description.

- Whoever, performs on any coin any operation which alters the appearance of that coin, with the intention that the said coin shall pass as a coin of a different description, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine.