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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vi) in Rajasthan Electricity Regulatory Commission (Fees for Petitions) Regulations, 2005

(vi)"Licensee" means a person who has been granted a license & includes deemed licensee & persons exempted from license under Section 14 of the Act.