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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(3)(j) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(j)the foster parent(s) should be willing to take the child for regular (at least once a month in the case of infants) check ups to a pediatrician approved by the agency.