Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Jharkhand - Subsection Section 123(3) in Bihar Education Code, 1961 (3)to sanction the sale of old and worn-out furniture and apparatus belonging to the basic schools. No article whose cost price exceeds Rs. 50 should be sold without the sanction of the District Education Officer;
