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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(2)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(b)For the purpose of computation of tariff, the normative interest rate shall be considered as average Jammu and Kashmir Bank Base rate prevalent during the first six months of the previous year plus 300 basis points.