Himachal Pradesh High Court
Balvinder Singh Mahal vs . State Of H.P. & Ors. on 17 November, 2022
Bench: Sabina, Sushil Kukreja
Balvinder Singh Mahal vs. State of H.P. & Ors.
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LPA No.173 of 2016 17.11.2022 Present: Mr. Akash Verma, Advocate on behalf of Ms. Vandana Misra, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
adjournment.
r to Learned counsel for the appellant requests for an As requested, list after three weeks.
( Sabina ) Judge ( Sushil Kukreja ) November 17, 2022 Judge (Yashwant) ::: Downloaded on - 17/11/2022 20:35:32 :::CIS