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State of Gujarat - Section

Section 30 in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

30. Variations of transfer.

- The State Government may provide that the transfer in terms of Sections 28 and 29 shall be provisional for period of twelve months from the effective date or transfer and reserve the right to alter, vary, modify, add or otherwise change the terms in such manner as the State Government may consider appropriate.