Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B] [Entire Act] Bengal Presidency - Subsection Section 18B(b) in Bengal Tenancy Act, 1885 (b)as an express consent under section 88 to the division of such tenure or holding or to the distribution of the rent payable in respect thereof.
