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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(ii) in The Cement Control Order, 1967

(ii)[ Without prejudice to the delegation of powers under sub-clause (i) above, the State Governments may exercise powers to the extent provided under proviso to Clause 4 of this Order.] [Added by Notification No. S.O. 197 (E), dated 9th April, 1979.]