Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in Andhra Pradesh Capital Region Development Authority Act, 2014

(4)The notification shall define the limits of the `capital city area' to which it relates and further as may be required in this behalf may exclude or include any area from such notification issued as may be necessary.