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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(a) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(a)the time within which, and the manner in which, an intimation shall be given to the commissioner under sub-section (3) of section 5