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[Cites 0, Cited by 0] [Section 1035] [Entire Act]

Bengal Presidency - Subsection

Section 1035(a) in Police Regulations, Bengal , 1943

(a)In order to protect the members of the force from malaria, adequate measures shall be adopted in places where malaria is prevalent, as advised by the Public Health Department from time to time and published in the Police Gazette.