Section 48(2)(z) in The Foreign Contribution (Regulation) Act, 2010

[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(z) in The Foreign Contribution (Regulation) Act, 2010

(z)the form and manner in which and the time within which returns and statements to be furnished by the prescribed authority under section 44;

(za)any other matter which is required to be, or may be, prescribed.