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State of Uttar Pradesh - Section

Section 80 in U.P. Revenue Code (Amendment) Act, 2016

80. Amendment of Section 104.

- For Section 104 of the said Code, in Hindi version, the following section shall be substituted, namely -^^104- /kkjk 103 esa ;Fkk micaf/kr ds flok; fdlh Hkwfe/kj ;k fdlh vlkeh }kjk] fdlh tksr ;k mlds Hkkx esa vius fgr dk fd;k x;k izR;sd vUrj.k] tks bl lafgrk ds micU/kksa ds mYya?ku esa gks] 'kwU; gksxkA**