Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(a) in The Capital of Punjab (Development and Regulation) Act, 1952 (a)the cutting down, topping, lopping or wilful destruction of trees, except with the previous permission of the Chief Administrator; and
