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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2)(xi) in The Orissa Town Planning and Improvement Trust Act, 1956

(xi)the provision of sanitary arrangements required for the area comprised in the scheme including drains, the disposal of waste and refuse and the conservation and prevention of injury or contamination to rivers or other sources and means of water-supply;