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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(1)(b) in The Orissa Self-Help Co-operatives Act, 2001

(b)a member, potential member, past member, a person claiming through a member or past member or deceased member of the Co-operative or the Secondary Co-operative; or