Section 5(1)(b) in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)where such space is below 13 per cent of the gross tonnage, the deduction shall be 32 per cent of the gross tonnage reduced proportionately;

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