Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(3) in West Bengal Municipal (Building) Rules, 2007 (3)Minimum front opening of shop rooms shall be 3.04 metre (10'4'). The plinth of the shop room may be towered to 0.25 m notwithstanding anything contained in rule 115.
