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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(d) in Rajasthan Tenancy (Government) Rules, 1955

(d)The incidence of ejectment which has been determined in accordance with the above principles shall be distributed evenly and fairly as far as possible; upon the tenants or sub-tenants concerned regard being had to the size and value of each holding and the different categories of land included therein.