Section 6(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
(1)All agricultural labourers and farmers enumerated and identified by the village level committees constituted by the Government in this regard shall be registered as members of the Scheme on such persons making an application in Form No. I, to the Special Tahsildar (Social Security Scheme) of the respective taluks.
