Telecom Disputes Settlement Tribunal
Delhi International Airport Ltd vs Airport Economic Regulatory Authority ... on 22 December, 2022
Author: Dhirubhai Naranbhai Patel
Bench: Dhirubhai Naranbhai Patel
TELECOM DISPUTES SETTLEMENT & APPELLATE TRIBUNAL
NEW DELHI
Dated: 22/12/2022
AERA APPEAL/7/2021
WITH
(MISC APPLICATION/410/2021 & MISC APPLICATION/260/2022)
Delhi International Airport Ltd. ....Appellant(s)
Versus
Airport Economic Regulatory Authority Of India
....Respondent(s)
And Others
AERA APPEAL/3/2021
WITH
(MISC APPLICATION/352/2021 & MISC APPLICATION/259/2022}
Mumbai International Airport Ltd ....Appellant(s)
Versus
Aera And Ors. ....Respondent(s)
BEFORE
HON'BLE MR. JUSTICE DHIRUBHAI NARANBHAI PATEL, CHAIRPERSON
HON'BLE MR. SUBODH KUMAR GUPTA (MEMBER)
FOR APPELLANTS/PETITIONERS FOR RESPONDENTS
(In AERA Appeal No. 3/2021) AERA
Mr. Sajan Poovayya, Sr. Advocate With Ms. Shewta Bharti,
Mr. Hemant Sahai, Mr. Avinash Singh,
Ms. Amrita Narayan, Ms. Yashodhara Burmon Roy
Mr. Ashwin Rakesh,
Mr. Saurobroto Dutta,
Ms. Nikita Bhardhwaj, Advocates
(In AERA Appeal No. 7/2021) Bird Worldwide
Mr. Maninder Singh, Sr. Advocate with Mr. Virender Mehta
Mr. Milanka Chaudhury, Mr. Tarak Saha
Ms. Naina Dubey,
Mr. Ravneet Singh,
Ms. Swet Shikha
Mr. Prabhas Bajaj, Advocates
IATA
Ms. Akshada Mujwar
FIA
Mr. Buddy Ranganadhan,
Mr. Prantar Basu
Ms. Nishtha Kumar
Celebi
Mr. Sarul Jain
ORDER
Counsels appearing for both the sides tendered their written submissions. We have heard counsel for both the sides at length. Arguments concluded.
Judgement is reserved.
................................... (JUSTICE D. N. PATEL) CHAIRPERSON ............................................ (SUBODH KUMAR GUPTA) MEMBER /NS/