Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(5) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975 (5)The Trust may not approve a plan of site which has not been included in the master plan but which falls within the jurisdiction of the Trust.
