Bombay High Court
Savita Madhukar Suryawanshi And Others vs The State Of Maharashtra And Another on 11 October, 2018
Bench: Prasanna B. Varale, Manish Pitale
Contempt Petition No.369/2016 with
connected petitions
(( 1 ))
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
CONTEMPT PETITION NO.369 OF 2016 IN
WRIT PETITION NO.452 OF 2015
Abhijeet Kishor Patil & others ... PETITIONERS
VERSUS
Shri Nandkumar & others ... RESPONDENTS
.....
Shri S.P. Brahme, Advocate for petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
Shri M.P. Kale, Advocate for respondent No.2.
Shri B.B. Kulkarni, Standing Counsel for respondent No.5
.....
WITH
CONTEMPT PETITION NO.697 OF 2016 IN
WRIT PETITION NO.3813 OF 2015
Ghansham s/o Bharat Chaudhary ... PETITIONER
VERSUS
The State of Maharashtra & ors. ... RESPONDENTS
.....
Shri R.S. Pawar, Advocate for petitioner
Mrs. A.V. Gondhalekar, A.G.P. for State
Shri M.P. Kale, Advocate for respondent No.2.
Shri B.B. Kulkarni, Standing Counsel for respondent No.5
.....
WITH
CONTEMPT PETITION NO.282 OF 2018 IN
WRIT PETITION NO.5794 OF 2015
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Contempt Petition No.369/2016 with
connected petitions
(( 2 ))
Pankaj Kantilal Kate & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.....
Shri R.S. Pawar, Advocate for petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.283 OF 2018 IN
WRIT PETITION NO.3813 OF 2015
Savita Madhukar Suryawanshi & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.....
Shri R.S. Pawar, Advocate for petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.284 OF 2018 IN
WRIT PETITION NO.3811 OF 2015
Ramesh Chintaman Wagh & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.....
Shri R.S. Pawar, Advocate for petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
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Contempt Petition No.369/2016 with
connected petitions
(( 3 ))
WITH
CONTEMPT PETITION NO. 163 OF 2017 IN
WRIT PETITION NO. 3811 OF 2015
Prashant Ramkrushna Patil and Anr. ...PETITIONERS
VERSUS
Shri. Nandkumar and others ...RESPONDENTS
.....
Mr. S.S. Kazi, Advocate for Petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 264 OF 2017 IN
WRIT PETITION NO. 892 OF 2016
Trupti Shivaji Sarjine ...PETITIONER
VERSUS
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioners
Shri D.G. Nagode, Counsel for respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 265 OF 2017 IN
WRIT PETITION NO. 894 OF 2016
Gafoor Abdar Pathan ...PETITIONER
VERSUS
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Contempt Petition No.369/2016 with
connected petitions
(( 4 ))
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioners
Shri D.G. Nagode, Counsel for respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 266 OF 2017 IN
WRIT PETITION NO. 1454 OF 2016
Nasreen Bano Shaikh Moin ...PETITIONER
VERSUS
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioners
Shri D.G. Nagode, Counsel for respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 267 OF 2017 IN
WRIT PETITION NO. 887 OF 2016
Shaikh Asif S/o Shaikh Khalil ...PETITIONER
VERSUS
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioners
Shri D.G. Nagode, Counsel for respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
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Contempt Petition No.369/2016 with
connected petitions
(( 5 ))
CONTEMPT PETITION NO. 268 OF 2017 IN
WRIT PETITION NO. 891 OF 2016
Smt. Manisha D/o Basayya Swami ...PETITIONER
VERSUS
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G. Nagode, Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 269 OF 2017 IN
WRIT PETITION NO. 895 OF 2016
Sayyed Ayub S/o Hamid ...PETITIONER
VERSUS
The Union of India and Ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G. Nagode, Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 113 OF 2018 IN
WRIT PETITION NO. 1618 OF 2016
Shaikh Asad s/o Abdul Samad and Ors. ...PETITIONERS
VERSUS
Shri. Nandkumar and Ors. ...RESPONDENTS
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Contempt Petition No.369/2016 with
connected petitions
(( 6 ))
.....
Mr. S.S. Kazi, Advocate for Petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 114 OF 2018 IN
WRIT PETITION NO. 1037 OF 2016
Shaikh Jameel S/o Shaikh Shakil & Ors. ...PETITIONERS
VERSUS
Shri. Nandkumar and Ors. ...RESPONDENTS
.....
Mr. S.S. Kazi, Advocate for Petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 115 OF 2018 IN
WRIT PETITION NO. 1030 OF 2016
Shaikh Nasim S/o Shaikh Ahmed ...PETITIONER
VERSUS
Shri. Nandkumar and Anr. ...RESPONDENTS
.....
Mr. S.S. Kazi, Advocate for Petitioners
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO. 631 OF 2018 IN
WRIT PETITION NO. 5664 OF 2016
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Contempt Petition No.369/2016 with
connected petitions
(( 7 ))
Shahejad Ahmed Amiruddin Patel ...PETITIONER
VERSUS
The Union of India and anr. ...RESPONDENTS
.....
Mr. S.K. Shaikh, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.270 OF 2018 IN
WRIT PETITION NO.888 OF 2016
Hafijoddin s/o Hasnoddin Shaikh ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.271 OF 2017 IN
WRIT PETITION NO.896 OF 2016
Smt. Alka d/o Panditrao Wayal ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
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Contempt Petition No.369/2016 with
connected petitions
(( 8 ))
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.272 OF 2017 IN
WRIT PETITION NO.893 OF 2016
Sayyed Yunus s/o Hamid ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.273 OF 2017 IN
WRIT PETITION NO.890 OF 2016
Sayed Ahesan Ali s/o Sayed Abdul Ali ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.274 OF 2017 IN
WRIT PETITION NO.889 OF 2016
Shaikh Ikram s/o Nizam ...PETITIONER
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Contempt Petition No.369/2016 with
connected petitions
(( 9 ))
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.275 OF 2017 IN
WRIT PETITION NO.5112 OF 2016
Kabir Ahmed Khan s/o Nisar
Ahmed Khan Pathan ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.276 OF 2017 IN
WRIT PETITION NO.886 OF 2016
Hashmi Syed Nafees s/o Syed Abbas ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
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Contempt Petition No.369/2016 with
connected petitions
(( 10 ))
WITH
CONTEMPT PETITION NO.277 OF 2017 IN
WRIT PETITION NO.1455 OF 2016
Shaikh Shaista Parvin d/o Mohiuddin ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mr. H.I. Pathan, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.250 OF 2017 IN
WRIT PETITION NO.4037 OF 2016
Pankajkumar s/o Mukunda Pakale ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mrs. S.T. Kazi, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.251 OF 2017 IN
WRIT PETITION NO.4039 OF 2016
Vandana Sahebrao Patil ...PETITIONER
VERSUS
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Contempt Petition No.369/2016 with
connected petitions
(( 11 ))
The Union of India and ors. ...RESPONDENTS
.....
Mrs. S.T. Kazi, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.254 OF 2017 IN
WRIT PETITION NO.4036 OF 2016
Bhalchandra s/o Vasant Nikumbe ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mrs. S.T. Kazi, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.256 OF 2017 IN
WRIT PETITION NO.4040 OF 2016
Manohar s/o Himmatrao Dorik ...PETITIONER
VERSUS
The Union of India and ors. ...RESPONDENTS
.....
Mrs. S.T. Kazi, Advocate for Petitioner
Mr. D.G.Nagode, Standing Counsel for Respondent No.1
Mrs. A.V. Gondhalekar, A.G.P. for State
.....
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Contempt Petition No.369/2016 with
connected petitions
(( 12 ))
CORAM: PRASANNA B. VARALE AND
MANISH PITALE, JJ.
DATED : 11th OCTOBER, 2018.
ORAL ORDER :
1. Learned A.G.P. submits that, the Director of Education is present in this Court with instructions. She prays some time to file a short affidavit. It is also submitted by the learned A.G.P. that recently some Government Resolutions are also issued. In view of the submission of the learned A.G.P., she is permitted to file affidavit-in-reply through the Director of Education by Monday 15th October 2018 and to provide copy of the same to the learned counsel for the petitioners. Post the petitions for further consideration on 17th October 2018 at 2.30 p.m. (MANISH PITALE) (PRASANNA B. VARALE) JUDGE JUDGE fmp/-
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