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Bombay High Court

Savita Madhukar Suryawanshi And Others vs The State Of Maharashtra And Another on 11 October, 2018

Bench: Prasanna B. Varale, Manish Pitale

                                            Contempt Petition No.369/2016 with
                                                            connected petitions
                                      (( 1 ))


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                               BENCH AT AURANGABAD


                  CONTEMPT PETITION NO.369 OF 2016 IN
                     WRIT PETITION NO.452 OF 2015


 Abhijeet Kishor Patil & others                      ...     PETITIONERS

          VERSUS

 Shri Nandkumar & others                             ...     RESPONDENTS

                                .....
 Shri S.P. Brahme, Advocate for petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
 Shri M.P. Kale, Advocate for respondent No.2.
 Shri B.B. Kulkarni, Standing Counsel for respondent No.5
                                .....

                                      WITH

                  CONTEMPT PETITION NO.697 OF 2016 IN
                    WRIT PETITION NO.3813 OF 2015


 Ghansham s/o Bharat Chaudhary                       ...     PETITIONER

          VERSUS

 The State of Maharashtra & ors.                     ...     RESPONDENTS

                                .....
 Shri R.S. Pawar, Advocate for petitioner
 Mrs. A.V. Gondhalekar, A.G.P. for State
 Shri M.P. Kale, Advocate for respondent No.2.
 Shri B.B. Kulkarni, Standing Counsel for respondent No.5
                                .....

                                      WITH

                  CONTEMPT PETITION NO.282 OF 2018 IN
                    WRIT PETITION NO.5794 OF 2015




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 2 ))


 Pankaj Kantilal Kate & ors.                   ...     PETITIONERS

          VERSUS

 The State of Maharashtra & anr.               ...     RESPONDENTS

                                .....
 Shri R.S. Pawar, Advocate for petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.283 OF 2018 IN
                    WRIT PETITION NO.3813 OF 2015


 Savita Madhukar Suryawanshi & ors.            ...     PETITIONERS

          VERSUS

 The State of Maharashtra & anr.               ...     RESPONDENTS

                                .....
 Shri R.S. Pawar, Advocate for petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.284 OF 2018 IN
                    WRIT PETITION NO.3811 OF 2015


 Ramesh Chintaman Wagh & ors.                  ...     PETITIONERS

          VERSUS

 The State of Maharashtra & anr.               ...     RESPONDENTS

                                .....
 Shri R.S. Pawar, Advocate for petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....




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                                         Contempt Petition No.369/2016 with
                                                        connected petitions
                                  (( 3 ))


                               WITH

                 CONTEMPT PETITION NO. 163 OF 2017 IN
                   WRIT PETITION NO. 3811 OF 2015


 Prashant Ramkrushna Patil and Anr.              ...PETITIONERS

          VERSUS

 Shri. Nandkumar and others                      ...RESPONDENTS


                                .....
 Mr. S.S. Kazi, Advocate for Petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                               WITH

                 CONTEMPT PETITION NO. 264 OF 2017 IN
                    WRIT PETITION NO. 892 OF 2016


 Trupti Shivaji Sarjine                          ...PETITIONER

          VERSUS

 The Union of India and Ors.                     ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioners
 Shri D.G. Nagode, Counsel for respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                  WITH

                 CONTEMPT PETITION NO. 265 OF 2017 IN
                    WRIT PETITION NO. 894 OF 2016


 Gafoor Abdar Pathan                             ...PETITIONER

          VERSUS




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                                        Contempt Petition No.369/2016 with
                                                       connected petitions
                                 (( 4 ))



 The Union of India and Ors.                    ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioners
 Shri D.G. Nagode, Counsel for respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                 WITH

                 CONTEMPT PETITION NO. 266 OF 2017 IN
                   WRIT PETITION NO. 1454 OF 2016


 Nasreen Bano Shaikh Moin                       ...PETITIONER

          VERSUS

 The Union of India and Ors.                    ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioners
 Shri D.G. Nagode, Counsel for respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                 WITH

                 CONTEMPT PETITION NO. 267 OF 2017 IN
                    WRIT PETITION NO. 887 OF 2016


 Shaikh Asif S/o Shaikh Khalil                  ...PETITIONER

          VERSUS

 The Union of India and Ors.               ...RESPONDENTS
                                .....
 Mr. H.I. Pathan, Advocate for Petitioners
 Shri D.G. Nagode, Counsel for respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                 WITH




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 5 ))



                 CONTEMPT PETITION NO. 268 OF 2017 IN
                    WRIT PETITION NO. 891 OF 2016


 Smt. Manisha D/o Basayya Swami                ...PETITIONER

          VERSUS

 The Union of India and Ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G. Nagode, Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                 .....

                                WITH

                 CONTEMPT PETITION NO. 269 OF 2017 IN
                    WRIT PETITION NO. 895 OF 2016


 Sayyed Ayub S/o Hamid                         ...PETITIONER

          VERSUS

 The Union of India and Ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G. Nagode, Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                 .....

                                WITH

                 CONTEMPT PETITION NO. 113 OF 2018 IN
                   WRIT PETITION NO. 1618 OF 2016


 Shaikh Asad s/o Abdul Samad and Ors.          ...PETITIONERS

          VERSUS

 Shri. Nandkumar and Ors.                      ...RESPONDENTS




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 6 ))



                                .....
 Mr. S.S. Kazi, Advocate for Petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                 CONTEMPT PETITION NO. 114 OF 2018 IN
                   WRIT PETITION NO. 1037 OF 2016


 Shaikh Jameel S/o Shaikh Shakil & Ors.        ...PETITIONERS

          VERSUS

 Shri. Nandkumar and Ors.                      ...RESPONDENTS

                                .....
 Mr. S.S. Kazi, Advocate for Petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                 CONTEMPT PETITION NO. 115 OF 2018 IN
                   WRIT PETITION NO. 1030 OF 2016


 Shaikh Nasim S/o Shaikh Ahmed                 ...PETITIONER

          VERSUS

 Shri. Nandkumar and Anr.                      ...RESPONDENTS

                                .....
 Mr. S.S. Kazi, Advocate for Petitioners
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                 CONTEMPT PETITION NO. 631 OF 2018 IN
                   WRIT PETITION NO. 5664 OF 2016




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 7 ))



 Shahejad Ahmed Amiruddin Patel                ...PETITIONER

          VERSUS

 The Union of India and anr.                   ...RESPONDENTS

                                .....
 Mr. S.K. Shaikh, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.270 OF 2018 IN
                     WRIT PETITION NO.888 OF 2016


 Hafijoddin s/o Hasnoddin Shaikh               ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.271 OF 2017 IN
                     WRIT PETITION NO.896 OF 2016


 Smt. Alka d/o Panditrao Wayal                 ...PETITIONER

          VERSUS

 The Union of India and ors.              ...RESPONDENTS
                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 8 ))


 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.272 OF 2017 IN
                     WRIT PETITION NO.893 OF 2016


 Sayyed Yunus s/o Hamid                        ...PETITIONER

          VERSUS

 The Union of India and ors.              ...RESPONDENTS
                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.273 OF 2017 IN
                     WRIT PETITION NO.890 OF 2016


 Sayed Ahesan Ali s/o Sayed Abdul Ali          ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.274 OF 2017 IN
                     WRIT PETITION NO.889 OF 2016

 Shaikh Ikram s/o Nizam                        ...PETITIONER




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 9 ))


          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.275 OF 2017 IN
                    WRIT PETITION NO.5112 OF 2016


 Kabir Ahmed Khan s/o Nisar
 Ahmed Khan Pathan                             ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.276 OF 2017 IN
                     WRIT PETITION NO.886 OF 2016


 Hashmi Syed Nafees s/o Syed Abbas             ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS
                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 10 ))



                                WITH

                  CONTEMPT PETITION NO.277 OF 2017 IN
                    WRIT PETITION NO.1455 OF 2016


 Shaikh Shaista Parvin d/o Mohiuddin           ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mr. H.I. Pathan, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.250 OF 2017 IN
                    WRIT PETITION NO.4037 OF 2016


 Pankajkumar s/o Mukunda Pakale                ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mrs. S.T. Kazi, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.251 OF 2017 IN
                    WRIT PETITION NO.4039 OF 2016

 Vandana Sahebrao Patil                        ...PETITIONER

          VERSUS




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                                       Contempt Petition No.369/2016 with
                                                      connected petitions
                                (( 11 ))



 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mrs. S.T. Kazi, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.254 OF 2017 IN
                    WRIT PETITION NO.4036 OF 2016


 Bhalchandra s/o Vasant Nikumbe                ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mrs. S.T. Kazi, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....

                                WITH

                  CONTEMPT PETITION NO.256 OF 2017 IN
                    WRIT PETITION NO.4040 OF 2016


 Manohar s/o Himmatrao Dorik                   ...PETITIONER

          VERSUS

 The Union of India and ors.                   ...RESPONDENTS

                                .....
 Mrs. S.T. Kazi, Advocate for Petitioner
 Mr. D.G.Nagode, Standing Counsel for Respondent No.1
 Mrs. A.V. Gondhalekar, A.G.P. for State
                                .....




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                                         Contempt Petition No.369/2016 with
                                                        connected petitions
                                  (( 12 ))


                               CORAM:     PRASANNA B. VARALE AND
                                          MANISH PITALE, JJ.

                               DATED :    11th OCTOBER, 2018.

 ORAL ORDER :

1. Learned A.G.P. submits that, the Director of Education is present in this Court with instructions. She prays some time to file a short affidavit. It is also submitted by the learned A.G.P. that recently some Government Resolutions are also issued. In view of the submission of the learned A.G.P., she is permitted to file affidavit-in-reply through the Director of Education by Monday 15th October 2018 and to provide copy of the same to the learned counsel for the petitioners. Post the petitions for further consideration on 17th October 2018 at 2.30 p.m. (MANISH PITALE) (PRASANNA B. VARALE) JUDGE JUDGE fmp/-

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