Delhi High Court - Orders
Tarai Foods vs National Insurance Co. Ltd on 13 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 190/2004
TARAI FOODS
..... Plaintiff
Through: Mr. Neeraj Yadav, Adv.
versus
NATIONAL INSURANCE CO. LTD.
..... Defendant
Through: Mr. Apratim Animesh
Thakur and
Mr. Yash Pratap, Advs.
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. SHUCHI
LALER (DHJS)
ORDER
% 13.10.2023 Ld. Joint Registrar (Judicial) is on leave. List on 20.01.2024.
Reader to JOINT REGISGRAR (JUDICIAL) OCTOBER 13, 2023/dk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:05:29