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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(4)(c) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(c)A member may authorize in writing, any other person who may be a member or not, to represent him in any of the meetings of the Association and such authorized person shall have a right to participate in the deliberations of the meeting and also to cast his vote.