Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(ii) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(ii)The expenditure to be incurred for maintenance and transportation of the children would be fixed by the Government from time to time.