Madhya Pradesh High Court
Alam And Anr. vs The State Of Madhya Pradesh on 16 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-367-2011 (ALAM AND ANR. Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 16-04-2018 List this case along with Cr.A No. 207/2011 on 06/08/2018.
(J. P. GUPTA) JUDGE e sh ad TARUN KUMAR Digitally signed by TARUN KUMAR SALUNKE DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=482002, st=Madhya Pradesh, 2.5.4.20=19a265290eb7f6307d4a Pr a SALUNK 64122959af56e05e3d1d609e0fd1 051d7f6331251f99, serialNumber=0e7afab970b523fc 5e1fd370da00347dabfa96b26cbff E d08773a847c03d3115c, cn=TARUN KUMAR SALUNKE hy Date: 2018.04.16 16:50:50 +05'30' ad M of rt ou C h ig H