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State of Rajasthan - Section

Section 16 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

16. Bar to Grant of Pension to Destitutes.

- No pension or maintenance allowance or any other kind of financial assistance shall be further granted out of consolidated Fund of State like Devasthan Fund, out of discretion grants placed at the disposal of Ministers etc. to persons who are granted Old Age Pension under these Rules. However, persons covered by these rules who are already in receipt of pension from Devasthan Fund or any other source shall continue to receive such payment.