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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(h) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(h)participating in the pre-release programme and helping the juvenile or the child to establish contacts which can provide emotional and social support to the juveniles or the children after their release;