Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(a) in Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019 (a)In sub-clause (i) for the words "Sidhi or Ganja" the words "or Sidhi" shall be substituted;
