Madhya Pradesh High Court
Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 24 January, 2018
THE HIGH COURT OF MADHYA PRADESH
AA-40-2017
(MEIL KBL (JV) THROUGH SHRI G ARAVINDA REDDY Vs NARMADA VALLEY DEVELOPMENT
AUTHORITY (NVDA))
6
Indore, Dated : 24-01-2018
Shri Saurabh Agrawal along with Shri Ishan Chhaya and Shri
V.Assudani, counsel for the appellant.
Shri R.C.Sinhal, counsel for respondent No.4.
Shri V.Patwa, counsel for respondent Nos.1 to 3 submits that reply will be filed within one week.
Rejoinder, if any, be filed before the next date of hearing. List on 14.2.2018.
(PRAKASH SHRIVASTAVA) JUDGE mk