Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 197 in Bihar Education Code, 1961 197. Hostel accommodation. - Free hostel accommodation is provided for sufficient number of students (both men and women). They are, however, charged for electricity. Students have the option of residing as day scholars under satisfactory condition of residence.
