Madhya Pradesh High Court
Anoop Jaiswal @ Jassa vs The State Of Madhya Pradesh on 27 April, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 MCRC-18345-2021 The High Court Of Madhya Pradesh MCRC-18345-2021 (ANOOP JAISWAL @ JASSA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 27-04-2021 Heard through Video Conferencing. As prayed by learned counsel for the applicant, list this matter after a week.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.04.27 17:06:15 IST