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Madhya Pradesh High Court

Anoop Jaiswal @ Jassa vs The State Of Madhya Pradesh on 27 April, 2021

Author: Nandita Dubey

Bench: Nandita Dubey

1 MCRC-18345-2021 The High Court Of Madhya Pradesh MCRC-18345-2021 (ANOOP JAISWAL @ JASSA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 27-04-2021 Heard through Video Conferencing. As prayed by learned counsel for the applicant, list this matter after a week.

(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.04.27 17:06:15 IST