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State of Goa - Section

Section 98 in The Goa, Daman and Diu Irrigation Act, 1973

98. Repeal.

- The Diploma Legislative No. 1562 of [11th November, 1954] [Substituted for the words '11th November, 1964' by (Amendment) Act, 1975 (Act No. 9 of 1975) (O. G. Series I No. 4, dated 25-4-1975).] is hereby repealed.