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[Cites 0, Cited by 2] [Section 31(4)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4)(c) in Uttar Pradesh State Universities Act, 1973

(c)The Selection Committee for the appointment of the Principal of an affiliated or an associated college (other than a college maintained exclusively by the State Government [* * *] [The words 'or by a local authority' omitted by Uttar Pradesh Act No. 12 of 1978.] shall consist of -