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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(i) in The Cess Act, 1880

(i)[ fifty paise on each tonne of coal, minerals or sand of such annual despatches, and] [Sub-clause (i) substituted by West Bengal Act 32 of 1984.]