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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Telangana - Subsection

Section 61(2)(b) in Water (Prevention and Control of Pollution) Act, 1974

(b)all the powers, functions and duties which may, by or under this Act, be exercised, performed or discharged by the Central Board or such Joint Board shall, until the Central Board or the Joint Board, as the case may be, is reconstituted under sub-section (3) be exercised, performed or discharged by such person or persons as the Central Government may direct;