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[Cites 0, Cited by 0] [Section 194(1)] [Section 194] [Entire Act]

State of Maharashtra - Subsection

Section 194(1)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)use or permit to be used any building or part thereof originally constructed or authorised to be used for human habitation as a godown, warehouse, workshop, workplace, factory, stable, or a motor garage; or