Rajasthan High Court - Jaipur
Manish Kumar Mahariya S/O Murlidhar ... vs Union Of India on 24 February, 2021
Bench: Chief Justice, Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 7155/2019
1. Kailash Chand Soni S/o Shri Nanak Ram Soni, Aged About
71 Years, R/o A-467, Basant Marg, Vidyut Nagar, Ajmer
Road, Jaipur, Rajasthan, India-302021.
2. Kanta Soni D/o Shri Badri Prasad Soni, Aged About 64
Years, R/o A-467, Basant Marg, Vidyut Nagar, Ajmer
Road, Jaipur, Rajasthan, India-302021.
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi-110001.
2. Registrar Of Companies, C/6-7, First Floor, Residency
Area, Civil Lines, Jaipur, Rajasthan-302001.
----Respondents
D.B. Civil Writ Petition No. 8158/2019
Vikas Sirohi S/o-Bharat Singh Sirohi, Shop No.23-24, Vidhut
Nagar A, Ajmer Road, Heera Petrol Pump, Vaishali Nagar, Jaipur
Rajasthan 302021
----Petitioner
Versus
1. Union Of India, (Through Secretary, Through Ministry Of
Corporate Affairs, (Mca) Shastri Bhawan) New Delhi -
110001
2. Registrar Of Companies (Roc) Rajasthan, Jaipur, (Ministry
Of Corporate Affairs, Union Of India) C/6-7, 1St Floor,
Residency Area, Civil Lines, Jaipur-302001
----Respondents
D.B. Civil Writ Petition No. 8298/2019
1. Vikram Nagpal S/o Hansraj Nagpal, H-303, Pearl Green
Acre, Paliwal Garden, Shri Gopal Nagar A, Gopalpura Bye
Pass, Gurjar Ki Thadi, Near Sanganer Road, Jaipur-
302019 Rajasthan
2. Prashant Sharma S/o Prakash Sharma, 75, Bhagat Vatika,
Civil Lines Jaipur - 302006 Rajasthan
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3. Aman Singh Yadav S/o Daya Ram Yadav, D-79, Prem
Nagar, Jhotwara Jaipur - 302012 Rajasthan
4. Sameer Arora S/o Yashpal Arora, Ward No. 10, The
Pugmark, Khilchipur, Sawai Madhopur- 32001 Rajasthan
----Petitioners
Versus
1. Union Of India, (Through Secretary, Through Ministry Of
Corporate Affairs, (Mca) Shastri Bhawan) New Delhi -
110001
2. Registrar Of Companies (Roc), Rajasthan, Jaipur (Ministry
Of Corporate Affairs, Union Of India) C/6-7, 1St Floor,
Residency Area, Civil Lines, Jaipur- 302001
----Respondents
D.B. Civil Writ Petition No. 8960/2019
Paras Bolia S/o Yawenty Kumar Bolia, Aged About 42 Years, R/o
Sf-14, Gayatri Nagar, Hiran Magri, Sector-5, Manwa Khera
(Rural), Udaipur-313002
----Petitioner
Versus
1. Union Of India, Ministry Of Corporate Affairs, Shastri
Bhawan, Dr. Rajendra Prasad Marg, New Delhi Through
Its Secretary.
2. Registrar Of Companies, Rajasthan, G-6/7, Corporate
Bhawan, Residency Road, Civil Lines, Jaipur.
3. Parshwa Spa Resort Pvt. Ltd., Having Its Registered Office
At 52, A- Road Bhupalpura Road, Near J.k. Hospital,
Udaipur-313001.
----Respondents
D.B. Civil Writ Petition No. 9127/2019
Vijender Choudhary S/o Shri Sahdeo Choudhary, Aged About 47
Years, R/o Outside Delhi Gate, Ajmer Road, Nagaur-341001,
Rajasthan India
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi - 110001
2. Registrar Of Companies, G/6-7, Second Floor, Residency
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Area, Civil Lines, Jaipur, Raj.
----Respondents
D.B. Civil Writ Petition No. 9869/2019
1. Seema Jain Daughter Of Mr. Raj Kumar Jain, Aged About
43 Years, Presently Residing At 1-B-58, New Housing
Board, Pali, Marwar, Rajasthan-306401 Having Director
Identification Number (Din 03544549)
2. Vikash Choudhary Son Of Mr. Subhash Kumar Choudhary,
Aged About 45 Years, Presently Residing At 1-B-58, New
Housing Board, Pali, Marwar, Rajasthan-306401 Having
Director Identification Number (Din 03544550)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi-110001.
2. Registrar Of Companies, Corporate Bhawan, C/6-7, Ist
Floor, Residency Area, Civil Lines, Jaipur-302001
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9876/2019
1. Bhagwan Dass (Din 06462859) S/o Ram Sukh, Aged
About 44 Years, House No D-8 Gokul Puri North East
Delhi-110094 Dl In
2. Mukesh Kumar (Din 03112675) S/o Ishwar Dutt, D-112
Gali No 4 Ganga Vihar Delhi-10094
3. Rajeev Jain (Din 03643829) S/o Suresh Chand Jain, C-
188/1 C-Block New Usman Pur Delhi -110053 Dl In
4. Dharmendra Singh (Din 07963781) S/o Ram Nandan,
Bidail Gaisingh Pur Dist. Farrukhabad Gaisinghpur 209602
Up In
5. Sanjay Kumar Kashyap (Din 00216823) S/o Ram Kriti,
09/1969 Gali No 3 Kailash Nagar Delhi-110031
----Petitioners
Versus
1. Union Of India, Ministry Of Corporate Affairs Shastri
Bhawan Dr. Rajendra Prasad Road New Delhi-110001
2. Registrar Of Companies (Jaipur), Corporate Bhawan G/6-
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7 Residency Area Civil Lines Jaipur Raj. 302001
----Respondents
D.B. Civil Writ Petition No. 14103/2019
Dharmesh Saxena S/o Rajendra Kumar Saxena, Aged About 37
Years, R/o 47/83, Moti Path, Mansarovar, Jaipur, Rajasthan,
India, 302020 Having Din 03372994.
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 14104/2019
Manish Kumar Mahariya S/o Murlidhar Mahariya, Aged About 31
Years, 369-Ab, Nirman Nagar, Ajmer Road, Jaipur, Rajasthan,
India, 302019, Having Din-02155962
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 2991/2020
Ranvir Singh Son Of Mr. Kan Singh, Aged About 34 Years,
Presently Residing At Rajputo Ka Mohalla, Shivaji Nagar,
Surajniyas, Chittorgarh-312901 (Rajasthan) Having Director
Identification Number (Din 05358245)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi-110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur-302006 (Rajasthan).
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----Respondents
D.B. Civil Writ Petition No. 3823/2020
1. Shailash Bhimani S/o Trilok Chand, Aged About 50 Years,
Resident Of A-501,floor-5Th, Plot-287, Solitaire Tower,
Tukaram Javji Marg, Bhatia Hospital Mumbai, Maharashtra
Having Din 00606011
2. Manish Ramesh Chandran Kapasi S/o Ramesh Chandran
Kapasi, Aged About 52 Years, Resident Of 104/b, Ganesh
Kripa Chs..6/d, Dattatray Road, Near Surla Nursing
Home, Santacruz West Mumbai, Maharashtra Having Din
00596575
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest,marine Drive
Mumbai- 400002.
----Respondents
D.B. Civil Writ Petition No. 8362/2020
1. Hiren Himatlal Sheth Son Of Shri Himatlal Dipchand
Sheth, Aged About 61 Years, (Din -01658956) Resident
Plot No. 1701/1702, Raheja Regency Chs Ltd. Rd No. 29,
Sion Circle, Sion East, Mumbai At Presently Residing At .
G-2, Govindam Residency, Mahadev Gali No.3, Near Skit
College, Jagatpura, Jaipur. (Raj.)
2. Sheetal Hiren Sheth Wife Of Shri Hiren Himatlal Sheth,
Aged About 59 Years, (Din-01843333) Resident Plot No.
1701/1702, Raheja Regency Chs Ltd. Rd No. 29, Sion
Circle, Sion East, Mumbai At Presently Residing At . G-2,
Govindam Residency, Mahadev Gali No.3, Near Skit
College, Jagatpura, Jaipur. (Raj.)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
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New Delhi
2. Registrar Of Companies, 100, Everest, Marine Drive
Mumbai
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area, Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8367/2020
Akhilesh Kant Jha Son Of Shri Madan Kant Jha, Aged About 28
Years, Resident Of C-132, Ground Floor, Raju Park, Khanpur New
Delhi (Din-06563717)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, A) 4Th Floor, Ifci Tower, 61,
Nehru Place, New Delhi.
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area, Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8371/2020
1. Nazra Begum Wife Of Shri Mohammad Allauddin, Aged
About 54 Years, Resident Of 57 Diamond Harbour Road
Hiddirpore Kolkata At Present Residing At Flat No. 1/689,
Malviya Nagar, Jaipur (Din -00207505)
2. Mohammed Zakauddin Son Of Shri Mohammad Allauddin,
Aged About 31 Years, Resident Of Ideal Tower Flat 5G Bl
C 57 Diamond Harbour Road Kolkata At Present Residing
At Flat No. 1/689, Malviya Nagar, Jaipur (Raj.) (Din -
02249238)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Nizam Palace, 2Nd Mso Building,
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2Nd Floor, 234/4, A.j.c.b. Road, Kolkata
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area, Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8378/2020
Sharmila Jitendra Oswal Jain Wife Of Jitendra Oswal, Aged About
48 Years, Resident Of D/1501, Vardhamanpura, Near
Gangadham Market Yard, Market Yard Pune Maharashtra At
Presently Resiging At Flat No.plot No.13 Kirti Nagar, Near Vatika
Mod, Sanganer Jaipur. (Raj.) (Din -02919104)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Pcntda Green Building, Block A,
1St And 2Nd Floor, Near Akurdi Railway Station, Akurdi,
Pune
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8379/2020
1. Sarita Sharma Wife Of Shri Ashok Kumar, Aged About 42
Years, (Din -02460188) Resident Of Resident Of Daga
House, Rajendra Nagar Road No-6, Naya Chak Patna At
Presently Residing At Flat No. 1/689, Malviya Nagar,
Jaipur
2. Prabhat Ranjan Son Of Shri Bishwa Nath Sharma, Aged
About 41 Years, (Din - 02480231) Resident Of Resident
Of Daga House, Rajendra Nagar Road No-6, Naya Chak
Patna At Presently Residing At Flat No. 1/689, Malviya
Nagar, Jaipur
3. Ashok Kumar Son Of Shri Bishwa Nath Sharma, Aged
About 38 Years, (Din - 02460179) Resident Of Resident
Of Daga House, Rajendra Nagar Road No-6, Naya Chak
Patna At Presently Residing At Flat No. 1/689, Malviya
Nagar, Jaipur
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----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Nizam Palace, 2Nd Mso Building,
2Nd Floor, 234/4, A.j.c.b. Road, Kolkata
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8382/2020
1. Shakti Kumar Singh Son Of Shri Satish Kumar Singh,
Aged About 37 Years, Resident Of G-218-A, Pratap Vihar
Ghaziabad (Din-01735814)
2. Saket Kumar Singh Son Of Shri Satish Kumar Singh, Aged
About 35 Years, Resident Of Ward No.-23/392, Chakiya
Chauraha New Colony Deoria (Din-02395777) Both Are At
Presently Residing At Plot No. 71/87 Pratap Nagar,
Sanganer, Jaipur (Raj.)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, A) 4Th Floor, Ifci Tower, 61,
Nehru Place, New Delhi.
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8505/2020
Rajkumar Gulabchand Ladniya S/o Gulabchand Ghisulal Ladniya,
Aged About 54 Years, Resident Of Plot No. 5 Premchand Resorts
Near Prozon Mall, Chiklthana, Aurangabad 431001 Mh In And
Presentaly Want To Start Business In Rajasthan (Din -
01217982)
----Petitioner
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Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 8526/2020
Gokul Indani S/o Vimal Indani, Aged About 21 Years, Resident Of
21 Neelkanth Greens Row House Happy Valley Manpada Thane
Apna Bazar Thane And Presently Want To Start Business In
Rajasthan (Din- 02150784)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
----Respondents
D.B. Civil Writ Petition No. 8600/2020
Sushma Pruthi W/o Dewan Chand Pruthi, Aged About 75 Years,
Resident Of M-255 Greater Kailash New Delhi 110048 Dl In
Presentaly Want To Start Business At 1831, Sanjay Nagar D.c.m
Ajmer Road Jaipur (Din- 00438457)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, A 4Th Floor, Ifci Tower 61, Nehru
Place, New Delhi
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
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Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 8603/2020
1. Shilpa Nilesh Kothari D/o Manharlal Doshi, Aged About 50
Years, Resident Of 438/ D 44 Shivai Society Sector -4
Charkop Near Saraswat Bank Mumbai Maharashtra
400067 And Presentaly Want To Start Business In
Rajasthan (Din- 02335118)
2. Nilesh Khodidas Kothari S/o Khodidas Odhavji Kothari,
Aged About 53 Years, Resident Of 438/ D 44 Shivai
Society Sector -4 Charkop Near Saraswat Bank Mumbai
Maharashtra 400067 And Presentaly Want To Start
Business In Rajasthan(Din- 02335116)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 8606/2020
1. Hemantkumar Jugalkishore Garg S/o Jugal Kishore Garg,
Aged About 67 Years, Resident Of 11/a, Embassy
Apartment, 46 Napeansea Road Mumbai Curballa Hill,
Maharashtra 400026 In And Presently Want To Start
Business In Rajasthan (Din 00477615)
2. Tanukumar Hemantkumar Garg S/o Hemantkumar Garg,
Aged About 42 Years, Resident Of 11/a, Embassy
Apartment, 46, Napeansea Road Mumbai Curballa Hill,
Maharashtra 400026 In And Presentaly Want To Start
Business In Rajasthan (Din -00441757)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi 110001
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2. Registrar Of Companies, 100, Everest Marine Drive,
Mumbai - 400002
3. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8630/2020
1. Gautam Chandrakant Kothari S/o Chandrakant Nandlal
Kothari, Aged About 53 Years, Resident Of 101, Landmark
Carmichael Road, Near Japanese Counselate, Cumbulla
Hill, Mumbai, Maharashtra-400026 And Presentaly Want
To Start Business In Rajasthan (Din-01679050)
2. Bhavin Chandrakant Kothari S/o Chandrakant Nandlal
Kothari, Aged About 59 Years, Resident Of 101, Landmar,
M L Dhanukar Marg, Behind Cadbury House, Peddar Road,
Cumbulla Hill, Mumbai, Maharashtra - 400026 And
Presentaly Want To Start Business In Rajasthan (Din
-00946108)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive,
Mumbai -400002
3. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 8837/2020
Brijesh Amar Bahadur Singh S/o Amar Bahadpur Chandrabali
Singh, Aged About 48 Years, R/o B-20, Arihant Apartments Sai
Baba Nagar, Borivali W) Mumbai Maharashtra India
400092Having Din 00938559
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
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3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9170/2020
Rasiklal Jayswal, S/o Amrutlal Kodarlal Jayswal, Aged About 52
Years, Resident Of 1172, Sector-3D, Gandhinagar 382006, Gj, In
Having Din 02438911
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, Roc Bhavan , Opp Rupal Park
Society, Behind Ankur Bus Stop, Naranpura, Ahmedabad-
380013
----Respondents
D.B. Civil Writ Petition No. 9182/2020
Amod Govind Dharmadhikari, S/o Govind Dharmadhikari, Aged
About 53 Years, Resident Of C-9/6, Saritanagari Phase Ii,
Sinhagad Road, Pune-411030, Mh, In Having Din 02120164
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9196/2020
1. Rajesh Champaklal Mehta S/o Shri Champak Lal Liladhar
Mehta, Aged About 43 Years, 801, Shreeji Tower,
Rajawadi Ghatopar East Mumbai (Din-00392294)
2. Kantila Lalji Shah S/o Shri Lalji Shah Khetsi, Aged About
54 Years, 901, Silver Court, M G Road Ghatkopar East
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Mumbai (Din-00392426)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies Through Registrar, 100, Everest,
Marine Drive, Mumbai.
3. Registrar Of Companies Thorugh Registrar, Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9197/2020
1. Harinath Jamindar Singh S/o Shri Jamindar Nubraj Singh,
Aged About 63 Years, P 103, Mun. H.no. 171, Silver Dyun
Apa, (B Wing), Hatsikar Road, Near Adarsh English
School, Dadar Mumbai (Din 06582221)
2. Rajesh Kanaiyalal Joshi S/o Shri Kanaiyalal Atamaram
Joshi, Aged About 55 Years, Plot No. 604, Bhattad Tower,
Opp Kora Kendra Road, Borivali West, Mumbai (Din
00164030)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies Through Registrar, 100, Everest,
Marine Drive, Mumbai.
3. Registrar Of Companies Through Registrar., Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9198/2020
1. Niti Ratansi Merchant D/o Shri Ratansi Merchant Khatri,
24, Sahakar, B Road, Churchgate Mumbai (Din 01434671)
2. Darius Atta Rafaat S/o Shri Atta Rafaat, Aged About 73
Years, 8A Dolphin Apratments Pilot Bunder Road Colaba
Mumbai (Din 0154253)
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----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies Through Registrar, 100, Everest,
Marine Drive, Mumbai.
3. Registrar Of Companies Through Registrar., Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9202/2020
1. Vikram Shamsunder Munshi S/o Shri Shamsunder
Munshi, (Din 00165397) R/o 3, Chateau Marin Drive,
Churchgate, Marine Lines Mumbai.
2. Madhavi Vikram Munshi W/o Vikram Munshi, Aged About
45 Years, (Din 00165207) R/o 3, Chateau Marin Drive,
Churchgate, Marine Lines Mumbai.
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies Through Registrar, 100, Everest,
Marine Drive Mumbai.
3. Registrar Of Companies., Through Registrar, Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9509/2020
Mahesh Patel S/o Dhayabhai Patel, Aged About 30 Years,
Resident Of Plot No-11,4,summit, Amritvan
Complex,goregaon(East) Mumbai Maharashtra India 400063
Having Din- 03190040
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
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Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9603/2020
1. Deepak Chandrabhan Singh Chauhan Son Of Shri
Chandrabhan Shivdan Singh Chauhan, Aged About 49
Years, Resident Of 711-712, D-5, Everest Chs Goldenpark
Beturkarpada, Kalyan (W) Thane Mumbai At Presently
Resiging At Plot No. F-401, Kunj Appartments, Outside Of
Chandpole Gate, Sikar (Raj.) (Din-01694550)
2. Banwari Lal Biyani Son Of Shri Hari Ram Biyani, Aged
About 59 Years, Resident Of 52, Pamba Co-Op Housing
Society, Plot No. 81, Sector-29, Vashi Navi Mumbai At
Presently Residing At Plot No. F-401, Kunj Appartments,
Outside Of Chandpole Gate, Sikar (Raj.) (Din-02101444)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies, 100, Everest, Marine Drive
Mumbai
3. Registrar Of Companies, Corporate Bhawan, G-6-7,
Second Floor, Residency Area Civil Lines, Jaipur
(Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9629/2020
1. Anshul Navalkishor Agarwal S/o Navalkishor Ganpatlaji
Aagrawal, Aged About 30 Years, Resident Of Fulwanti
Palace, 926/b Deshpande Layout, Central Avenue Road
Nagpur Maharashtra India 440008 Having Din 03273673
2. Nawalkishore Ganpatlaji Agrawal S/o Ganpatlalji
Balkishan Agrawal, Aged About 60 Years, Resident Of
Fulwanti Palace, 926/b Deshpande Layout, Central
Avenue Road Nagpur Maharashtra India 440008 Having
Din 00548590
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3. Sarojdevi Navalkishore Agarwal S/o Badriprasad
Gulabchand Agarwal, Aged About 67 Years, Resident Of
Fulwanti Palace, 926/b Deshpande Layout, Central
Avenue Road Nagpur Maharashtra India 440008 Having
Din 01435420
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9649/2020
Amin Mobin Pawar S/o Mobin Pawar, Aged About 50 Years,
Resident Of 804/b Sai Niketan, Dr. Ambedkar Road, Dadar Tt,
Flat No. 6, Second Floor, Dadar, Mumbai Dadar, Maharashtra-
400014 Having Din- 01665283
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9653/2020
1. Ajay Hanuman Prasad Khemka S/o Hanuman Prasad
Gaurishankar Khemka, Aged About 63 Years, Resident Of
Sagar Villa, 6Th Floor, 38 Bhulabhai Desai Road, Near
Mahalaxmi Temple, Breach Candy, Cumballa Hill, Mumbai,
Maharashtra-400026 Having Din 00244838
2. Rekha Ajay Khemka W/o Ajay Khemka, Aged About 66
Years, Resident Of Sagar Villa, 6Th Floor, 38 Bhulabhai
Desai Road, Near Mahalaxmi Temple, Mumbai,
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Maharashtra-400026 Having Din 00245162
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, G/ 6-7 Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai-400002
----Respondents
D.B. Civil Writ Petition No. 9659/2020
Sanjay Kumar Sinha S/o Surendra Kumar Sinha, Aged About 58
Years, Resident Of 101,emp -8 Jupiter Chs, Evershine Millennium
Paradise,thakur Village Mumbai, Kandivali East Mumbai
Maharashtra-400101 Having Din 00997211
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, G/ 6-7 Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai-400002
----Respondents
D.B. Civil Writ Petition No. 9660/2020
Rohit Rajesh Mathur S/o Rajesh Narain Mathur, Aged About 52
Years, Resident Of 306 Challenger Tower 1,thakur Village ,
Kandivali,east S.o. Mumbai, Maharashtra ,400101 Having Din
00584111
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, G/ 6-7 Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
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3. Registrar of Companies, 100, Everest, Marine Drive,
Mumbai-400002
3333
----Respondents
D.B. Civil Writ Petition No. 9661/2020
1. Sayed Hussain Choudhary S/o Mohamadsami Hasmullah
Chaudhary, Aged About 55 Years, R/o Ajmera School,
O/b-4/7 Flat-301 Atul Society Sec. O Ajmera Hsg.
Complex, Pimpari, Pimpri P F, Pune Maharashtra, 411018.
Having Din-00430429
2. Zarina Sayyed Husain Chaudhary D/o Mohammad Mobin
Zikri, Aged About 55 Years, R/o O Bi-4-3,pi.si Em Si
Kolani,samor, Ajamera Vasahatta Sekatar Em O Va Ri Cha
Sampurn B Town Pimpari Vaghere Taluka Haveli District
Pune -411018, Having Din-05126640
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9662/2020
Kishor Jivraj Patel S/o Jivrajbhai Ratanshi Patel, Aged About 52
Years, Resident Of Plot Number J217, Midc, Near Mukut Com,
Tarapur, Saravali, Thane , Boisar, Maharashtra- 401501 Having
Din- 00397027
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
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----Respondents
D.B. Civil Writ Petition No. 9663/2020
Mohan Khubchand Thakur S/o Khubchand Thakur, Aged About
74 Years, Resident Of 4, Flora Villa, 35 St. Andrew Road,
Opposite Bandra Gymkhana, Bandra West, Andheri Mumbai,
Suburban Maharashtra-400050 Having Din- 01279437
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9664/2020
Shailendra Santosh Rana S/o Santosh Kumar Rana, Aged About
48 Years, Resident Of C.ts 412 Rana Bhavan Highland Complex,
M G Road, Charkop Village ,mumbai, Maharashtra-400067
Having Din 01291071
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9665/2020
Gautam Rajinder Sachdeva S/o Rajinder Singh Sachdeva, Aged
About 38 Years, Resident Of 34, 5Th Floor , Shreyas Foreshore
Road Opp. Air India Building Nariman Point Mumbai
Maharashtra- 400021 Having Din 00423367
----Petitioner
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Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9666/2020
1. Ruchika Agarwal D/o Vinod Kumar Tibrewal, Aged About
36 Years, Resident Of C/o C/4902,49Th Floor Omkar Alta
Monte Koknipada Kurar Village Mumbai Malad West Dely
Mumbai Suburban Maharashtra -400064 Having Din
02134280
2. Sourabh Agrawal S/o Kishan Gopal Agarwal, Aged About
40 Years, Resident Of C/o C/4902,49Th Floor Omkar Alta
Monte Koknipada Kurar Village Mumbai Malad West Dely
Mumbai Suburban Maharashtra -400064 Having Din
00309595
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9668/2020
Sushmita Stewart Desouza D/o Venugopal Parsuram Nair, Aged
About 55 Years, Resident Of 1503/1504 B- Wing Phoenix
Towers , Senapati Bapat Marg Near Big Bazar Lower Parle (West)
Mumbai Maharashtra-400013 Having Din 02476988
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
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Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, G/ 6-7 Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai-400002
----Respondents
D.B. Civil Writ Petition No. 9670/2020
1. Bhiraram Punmaji Purohit S/o Punamaji Piraji Purohit,
Aged About 36 Years, Resident Of Kh-29 Sahipur Village
Shalimar Bagh North West Delhi ,delhi -110088 Having
Din 01782593
2. Prabhu Punmaji Purohit S/o Punamaji Piraji Purohit, Aged
About 44 Years, Resident Of Flat No 1 ,devkunj Bldg M,
Desai Lane,carter Road No 3 Opp Post Office Mumbai
Borivali East Mumbai Mumbai Maharashtra-400066
Having Din 01770902
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9671/2020
1. Manoj Pramod Mehta S/O Pramod Vijay Mehta, Aged
About 44 Years, Resident Of C/9 Anuprita, Veera Desai
Road, Andheri (West) Mumbai, Maharashtra-400058
Din:0143582
2. Manoj Vijaysingh Mehta S/o Vijay Singh Bhanwarsingh
Mehta, Aged About 51 Years, Resident Of B-601 Sbi Milan
Chs Ltd, Off Veera Desai Road, Andheri West, Mumbai,
Andheri Railway Station, Mumbai, Maharashtra- 400058
Having Din- 01608523
----Petitioner
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Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9674/2020
Mohankumar Puttegowda Gorur S/o Puttegowda Gorur, Aged
About 58 Years, Resident Of B-1, J.b Co. Op. Society, Plot-17,
Sector-3, New Panvel, Panvel, Raigarh, Maharashtra-410206
Having Din- 01526724
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9675/2020
Aditya Agarwal S/o Vijay Kumar Agarwal, Aged About 42 Years,
Resident Of 24 K Atria , Flat No. 101 Tower 2,sr No.13, New
Baner Dp Link Road ,vishalnagar , Pimple Nilakh ,pune
City,pune , Maharashtra -41102 Having Din-00080758
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
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----Respondents
D.B. Civil Writ Petition No. 9676/2020
Kartik Kisanrao Landge S/o Kisanrao Shankarrao Landge, Aged
About 41 Years, Resident Of Aili , Near Mahadev Mandir, Bhosari
Gaonthan,pune City, Bhosarigaon Pune City Maharashtra-411039
Having Din- 03383603
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9677/2020
Ramesh Kumar S/o Raj Pal Singh, Aged About 53 Years, Resident
Of D-447, Govindpuram Ghaziabad Uttar Pradesh (Din-
03275259)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi
2. Registrar Of Companies, 37/17, Westcottt Buidling, The
Mall, Kanpur.
3. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9678/2020
Shivkumar Niranjanlal Dalmia S/o Niranjanlal Dalmia, Aged
About 77 Years, Resident Of 13Th Floor Sudhakr Building, 26
Narayan Dhabolkar Road Near Elizabeth Hospital Mumbai (Din-
00409259)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
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Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 9679/2020
1. Krishna Kumar Nair S/o Sudhakaran Nair, Aged About 37
Years, Resident Of Puthuval Puthen Veedu Peeliamkonam
Venkadampu P O, Kulathoor, Thiruvananthapuram Kerala-
695506 (Din- 06534103)
2. Shubh Shagan Cheema D/o Baldev Singh Cheema, Aged
About 37 Years, Resident Of 702 A Vindhiachal Society
Mount Mary Road Bandra West Mumbai Maharastra
400050 (Din - 06508856)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai.
3. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9680/2020
Amit Hisaria S/o Om Prakash, Aged About 41 Years, Resident Of
206, Balaji Apartment, Arora Colony Banjara Hills, Road No - 3
Hyderabad 500034 Andhra Pradesh, India (Din-02762782)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 2Nd Floor, Corporate Bhawan,
Gsi Post, Nagole, Bandlaguda Hyderabad - 500 068
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
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Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 9681/2020
Basant Talreja S/o Gelaram Talreja, Aged About 71 Years,
Resident Of Room No.1102, Le Papeyon Mount Mary Road, Near
Church Bandra West, Bandra West, Mumbai Maharashtra-400050
Having Din- 01930574
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9689/2020
Omprakash Basantlal Goenka S/o Basantilal Goenka, Aged About
72 Years, Resident Of Flat 101,warden Road , Somer Set
House,breach Candy, Cumballa Hill, Mumbai Maharashtra-
400026 Having Din- 00092846
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9698/2020
Priya Sherwin Nazareth D/o Vishindas Shamdas Ajbani, Aged
About 45 Years, Resident Of 221,mont Blanc August Kranti Marg
Next To Shalimar Hotel Kemps Corner Mumbai Maharashtra-
400006 Having Din 01296157
----Petitioner
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Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai- 400002
----Respondents
D.B. Civil Writ Petition No. 9734/2020
1. Arvind Ghevarchand Salecha S/o Ghewarchand Bhurmal
Salecha, Aged About 59 Years, Residnt Of D-56 Midc
Jalgaon Maharashtra 425001 (Din-00055122)
2. Rajeevkumar Madanlal Salecha S/o Madanlal Salecha,
Aged About 45 Years, Residnt Of D-56 Midc Jalgaon
Maharashtra 425001 (Din-00098853)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 9741/2020
1. Pratik Jagdish Mehta S/o Jagdish Bastimal Mehta, Aged
About 31 Years, Resident Of A/301, Shankeshwar
Darshan, A.g. Pawar Lane, Byculla, Mumbai 400027 Mh In
(Din 06738850)
2. Jagdish Bastimal Mehta S/o Bastimal Bimraj Mehta, Aged
About 54 Years, Resident Of A/301, Shankeshwar
Darshan, A.g. Pawar Lane, Byculla, Mumbai 400027 Mh In
(Din 01981120)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
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Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai-400002
3. Registrar Of Companies, G/ 6-7 Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9743/2020
Anuj Jagdish Saxena S/o Jagdish Kantiswaroop Saxena, Aged
About 53 Years, Resident Of Flat No 271/281 Kalpataru Pinnacle
Goregaon Mumbai Link Raod Goregaon West Opp Inorbirban Mall
Mumbai Suburban Maharashtra- 400104 (Din- 00751313)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 100, Everest Marine Drive
Mumbai-400002
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 9745/2020
1. Satya Srinivasa Boyina S/o Govind Rajulu Boyina, Aged
About 38 Years, Resident Of 9-7-70, Vysya Street,
Kotabommali Mandalam, Kotabommali Srikakulam
532195 Ap In (Din - 00665910)
2. Saiswapna Boyina D/o Govind Rajulu Boyina, Aged About
39 Years, Resident Of 32-101, Main Road Bajar Central
Bobbili Mandalam Bobbili R S Vizianagaram 535558 Ap
India (Din -00112620)
3. Varanasi Venugopala Swamy S/o Raman Varanasi, Aged
About 48 Years, Resident Of 32-101, Main Road Bajar
Central Bobbili Mandalam Bobbili R S Vizianagaram
535558 Ap India (Din- 00195615)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
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Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, 2Nd And 3Rd Floor, Plot No-
9(P), Sector-1, Cda, Odisha, Cuttack-753014
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9756/2020
Arvind Kumar Dada S/o Sunder Lal Dada, Aged About 61 Years,
Resident Of Vivek Vihar, Phase - Iii, Block A-2, Flat -202, G.t.
Road- South, Howrah, Shibpur,howrah 711102 Wb In (Din-
00007543)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, Nizam Palace, 2Nd Mso Building,
2Nd Floor, 234/4, A.j.c.b. Road, Kolkata-700020
3. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 9757/2020
Abhijeet Bangad Jagannath Son Of Shri Jagannath Badrinarayan
Bangad, Aged About 30 Years, Resident Of Shrikrishan
Apartmant, War And Want Road, Mondha Naka, Jalna
Maharashtra (Din-03570975)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi.
2. Registrar Of Companies Through Registrar, Nizam Palace,
2Nd Mso Building, 2Nd Floor, 234/4, A.j.c.b. Road,
Kolkata.
3. Registrar Of Companies Through Registrar, Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
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----Respondents
D.B. Civil Writ Petition No. 9759/2020
Sunil Kumar Jain Son Of Shri Prakash Chand Jain, Aged About 60
Years, Resident Of 4378/4B, 3Rd Floor Murari Lal Street Ansari
Road Prakash Bhawan Darya Ganj Central Delhi (Din -01214897)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Through Registrar, A) 4Th Floor,
Ifci Tower, 61, Nehru Place, New Delhi
3. Registrar Of Companies, Through Registrar, Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 9762/2020
1. Praveen Kumar Awana Son Of Shri Vijay Pal Singh, Aged
About 34 Years, Resident Of H.no. 41, Gali No. 3 B,
Molarband Extension, Badarpur South Delhi New Delhi
(Din 06723584)
2. Jitendra Kumar Awana Son Of Shri Vijay Pal Singh, Aged
About 32 Years, Resident Of House No. 41/ 3 B,
Molarband Extension, Badarpur, Jaitpur, South Delhi New
Delhi (Din 05112212)
----Petitioners
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing Shastri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Through Registrar, A) 4Th Floor,
Ifci Tower, 61, Nehru Place, New Delhi
3. Registrar Of Companies, Through Registrar, Corporate
Bhawan, G/ 6-7 Second Floor, Residency Area, Civil Lines,
Jaipur (Rajasthan)
----Respondents
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D.B. Civil Writ Petition No. 9764/2020
Dinesh Wadhwani Rameshlal S/o Rameshlal Issardas Wadhwani,
Aged About 53 Years, R/o Room No. 2, Plot No. 161 Behind Blue
Diamond Hotel Navi Mumbai 400703 Mh In (Din 01076239)
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi-110001
2. Registrar Of Companies, 100, Everest, Marine Drive,
Mumbai-400002
3. Registrar of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (RAJASTHAN)
----Respondents
D.B. Civil Writ Petition No. 9840/2020
Uttung Hitendra Thakur Son Of Shri Hitendra Vishnu Thakur,
Aged About 33 Years, Resident Of Thakur Niwas,raja Chatrapati
Shivaji Road, Virar West,thane, Palghar Maharashtra (Din No-
03387658)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Corporate
Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
New Delhi
2. Registrar Of Companies, Through Registrar, 100, Everest,
Marine Drive Mumbai
3. Registrar Of Companies, Through Registrar, Corporate
Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 10937/2020
Govind Shivshankarlal Gupta S/o Shiv Shankeral Gupta, Aged
About 68 Years, Office At C 82 Star Mansion Third Floor Shyam
Marg, Shastri Nagar Jaipur Rj 302016 In
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
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Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001.
2. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
D.B. Civil Writ Petition No. 11610/2020
Sunil Kumar S/o Chandeshwar Prasad, Aged About 37 Years, R/o
B/118, Housing Colony, Kankarbagh, Sampatchak, Lohia Nagar,
Patna, Bihar India 406922615299 Having Din 02607999.
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, Maurya Lok Complex, Block A
4Th Floor, Dak Bungalow Road Patna, Bihar.
----Respondents
D.B. Civil Writ Petition No. 11663/2020
Jitendra Kumar S/o Chandeshwar Prasad, Aged About 43 Years,
R/o B/118, Housing Colony, Kankarbagh, Sampatchak, Lohia
Nagar, Patna, Bihar India 217339958878 Having Din 01028692.
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
3. Registrar Of Companies, Maurya Lok Complex, Block A
4Th Floor, Dak Bungalow Road Patna, Bihar.
----Respondents
D.B. Civil Writ Petition No. 12296/2020
Hiren Gajjar S/on Sh. Govind Gajjar, Aged About 51 Years,
Resident Of 44, Adrash Colony Nimbahera Chittorgarh Rajasthan
India 312601 Having Din 017955059
----Petitioner
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Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan).
----Respondents
D.B. Civil Writ Petition No. 963/2021
Dikshant Gopal Sharma S/o Shri Gopal Chandrabhan Sharma,
Aged About 55 Years, Resident Of E-104, Kamal Apartment, Near
Ram Mandir, Bani Park, Jaipur Rajasthan India 302016, Having
Din 00922257
----Petitioner
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/ 6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Nikhil Simlote on behalf of
Mr. R.B. Mathur
Mr. Prateek Kedawat
Mr. Naresh K. Shejwani
Mr. Gunjan Pathak through VC
Mr. Sameer Jain
Mr. Daksh Pareek
Mr. Arjun Singh
Mr. Tanveer Ahamad through VC
Mr. Amol Vyas
Mr. R.K. Salecha
Mr. Prabhansh Sharma
Mr. Tanay Jain
Mr. Sandeep Taneja
Mr. L.N. Pareek
Mr. Anuroop Singhi
Mr. Aditya Vijay
Mr. N.S. Bhati
For Respondent(s) : Mr. R.D. Rastogi, ASG assisted by
Mr. Anand Sharma
Mr. H.L. Gothwal
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HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SATISH KUMAR SHARMA
Order
24/02/2021
1. Learned Additional Solicitor General has pointed out that
inspite of clear directions given vide order dated 15.02.2021,
copies of the petitions in aforesaid cases have not been served.
2. In view of above, all these writ petitions are dismissed for
non-compliance of the directions of this Court dated 15.02.2021.
Interim orders, if any, stand vacated.
(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ
N. Gandhi/Harshit
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