Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act] State of Kerala - Subsection Section 112(2)(c) in Kerala Police Act, 2011 (c)to conduct any inspection or test in which the said officer has authority or competence or expertise;