Section 30 in Gujarat State Disaster Management Act, 2003
30. Duties of voluntary agencies.
- All voluntary agencies, including non-Governmental organisations, which desire to participate in disaster management activities may,-(a)participate in capacity building, vulnerability reduction programmes and training activities;(b)assist in relief operations under the supervision of the Government, the Commissioner and the Collector;(c)assist in assessing damage and in carrying out reconstruction and rehabilitation activities in accordance with the guidelines framed by the Authority;(d)provide such assistance to the Authority, the Commissioner and the Collector as may be necessary for effective disaster management.
