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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(7) in Kanyashree University Act, 2018

(7)The first Vice-Chancellor may, subject to the approval of the State Government, and until constitution of the West Bengal Kanyashree University Council, appoint such administrative, clerical and other teaching staff as he deems necessary for giving effect to the provisions of this section.