Section 15(4) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945

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State of Punjab - Subsection

Section 15(4) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945

(4)an account in Form P.F. 9, showing the amount available for payment of insurance premia of the Provident Fund Subscribers.(Form P.F. 1)(Rule 6(1)The ..........improvement TrustProvident Fund LedgerNumber of Account------------- Name of Subscriber ---------------- Folio Number Establishment Check Register---------------

19	Deposits	Contributions	Total	Withdrawals	Actual monthly balance in hand	Monthly balance on which interest is calculated	Monthly balance of withdrawals on which loss of interest iscalculated	Remarks
1	2	3	4	5	6	7	8	9
	[Rs.P.	Rs.P.	Rs.P.	Rs.P.	Rs.P.	Rs.P.	Rs.P.]
Opening balance	:
April	:
May	:
June	:
July	:
August	:
September	:
October	:
November	:
December	:
January	:
February	:
February	:
March	:
Total	:
Interest for 19
Balance on 31st March 19 :

[***] [See Punjab Government Notification No. G.S.R. 47/P.A. 4/22/Section 73/Amendment (1)/77, dated 28.4.1977.]Form P.F. 2[(See rule 6(4)](Pass Book Form)

Title Page (1)

......Improvement Trust

Provident Fund Pass Book

Shri| of(Improvement Trust Employee)

N.B. - (1) This Pass Book the presented every year in July for entry.

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State of Punjab - Subsection

Section 15(4) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945