Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Maharashtra - Subsection Section 117(3) in Maharashtra Land Revenue Code, 1966 (3)lands solely occupied and used for public worship and which were exempt from payment of land revenue by custom grant or otherwise before the commencement of this Code;