Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Jammu-Kashmir - Subsection Section 93(2) in The Constitution of Jammu and Kashmir (2)The High Court exercising jurisdiction in relation to the State immediately before the commencement of this Constitution shall be the High Court for the State.
